Delhi High Court - Orders
Suresh Singh vs Gurvir Inder Singh @ Bulbul Singh on 23 December, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:24.12.2020
22:14:43
$~A-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 24/2020 & CM APPLs. 4879-80/2020
SURESH SINGH ..... Petitioner
Through: Mr. Y.K. Kapur, Advocate.
versus
GURVIR INDER SINGH @ BULBUL SINGH ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 23.12.2020
1. This hearing has been done by video conferencing.
2. This matter has been listed under the 'Cause List of cases filed between 01.01.2018 to 21.03.2020'.
3. Notice was issued in this matter vide order dated 7th February, 2020, and the service report shows that the counsel for the Respondent in the Trial Court was served. However, owing to the fact that there was a lockdown, let an intimation be given by the Registry to ld. counsel for the Respondent - Mr. S.C. Rana, on his Mobile No. 9968450373.
4. Let process fee be filed and notice be served to the Respondent through speed post as well.
5. List on 23rd April, 2021.
PRATHIBA M. SINGH, J DECEMBER 23, 2020 dj/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:23.12.2020 21:24