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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Sikkim - Subsection

Section 12(1) in Conduct of the Government Litigation, Rules, 2000

(1)In addition to the procedure contained in section 67 of Code of Criminal Procedure, a Police Officer in charge of Prosecution of the State shall assist the serving agency of the other State to effect the summons on the witnesses.