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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(2)Notwithstanding anything contained in sub-rule (1), during the period of probation if a probationer is placed under suspension of disciplinary' proceedings are contemplated or started against him the period of his probation may be extended till such period the Appointing Authority think fit in the circumstances.