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State of Uttarakhand - Section

Section 22 in Uttaranchal University Act, 2012

22. Authorities of the University.

- The following shall be the authorities of the University; namely: -
(a)the Board of Governors;
(b)the Board of Management;
(c)the Academic Council;
(d)the Finance Committee; and
(e)such other authorities as may be declared by the Statutes to be the authorities of the University.