Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B(2)] [Section 18B] [Entire Act] State of Odisha - Subsection Section 18B(2)(i) in The Orissa Agricultural Produce Markets Act, 1956 (i)to supervise and guide the Market Committees in the preparation of plan and estimates of construction programme undertaken by the Market Committee;