Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 111] [Entire Act] Union of India - Subsection Section 111(14) in The Companies Act, 1956 (14)[ In this section "company" means a private company and includes a private company which had become a public company by virtue of section 43-A of this Act.] [ Inserted by Act 22 of 1996, Section 30 and Schedule (w.r.e.f. 20.9.1995).]
