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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(8) in Management of the Property of the State Council and the Maintenance and Audit of Its Accounts

(8)A member desiring to make any observations on the matter before the State Council shall speak from his place, shall rise when he speaks, and shall address the President.