Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Entire Act] Union of India - Section Section 7 in The Insurance (Amendment) Act, 2002 7. Amendment of section 31B.- In section 31B of the principal Act, in sub- section (2), for the words" the sum of five thousand rupees in that year", the words" such sum as may be specified by the regulations made by the Authority" shall be substituted.
