Supreme Court - Daily Orders
Sesh Nath Singh vs Baidyabati Sheoraphuli Co Operative ... on 3 February, 2020
Bench: Arun Mishra, M.R. Shah
ITEM NO.14 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9198/2019
SESH NATH SINGH & ANR. Appellant(s)
VERSUS
BAIDYABATI SHEORAPHULI CO OPERATIVE BANK
LIMITED & ANR. Respondent(s)
(IA No.185860/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.185862/2019-STAY APPLICATION)
Date : 03-02-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Mr. Siddhartha Dave,Sr.Adv.
Ms. Pallavi Langar, AOR
Mr. Siddhant Krishna Dave,Adv.
Ms. Saumya Gupta,Adv.
Poushali Bannerjee,Adv.
For Respondent(s) Ms. Anjali Gupta,Adv.
Mr. Umang Srivastava,Adv.
Mr. Pranay Agarwal,Adv.
Mr. Rajeev Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this appeal be furnished to the learned counsel appearing for the respondent(s).
Reply, if any, be filed within two weeks. List in the third week of February, 2020.
(NARENDRA PRASAD) Signature Not Verified (JAGDISH CHANDER) A.R-CUM-P.S. Digitally signed by NARENDRA PRASAD Date: 2020.02.04 COURT MASTER 17:45:04 IST Reason: