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Supreme Court - Daily Orders

Sesh Nath Singh vs Baidyabati Sheoraphuli Co Operative ... on 3 February, 2020

Bench: Arun Mishra, M.R. Shah

     ITEM NO.14                               COURT NO.3                 SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   9198/2019

     SESH NATH SINGH & ANR.                                               Appellant(s)

                                                       VERSUS

     BAIDYABATI SHEORAPHULI CO OPERATIVE BANK
     LIMITED & ANR.                                                       Respondent(s)

     (IA No.185860/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.185862/2019-STAY APPLICATION)


     Date : 03-02-2020 This appeal was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE M.R. SHAH


     For Appellant(s)                  Mr. Siddhartha Dave,Sr.Adv.
                                       Ms. Pallavi Langar, AOR
                                       Mr. Siddhant Krishna Dave,Adv.
                                       Ms. Saumya Gupta,Adv.
                                       Poushali Bannerjee,Adv.

     For Respondent(s)                 Ms.   Anjali Gupta,Adv.
                                       Mr.   Umang Srivastava,Adv.
                                       Mr.   Pranay Agarwal,Adv.
                                       Mr.   Rajeev Singh, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Let a copy of this appeal be furnished to the learned counsel appearing for the respondent(s).

Reply, if any, be filed within two weeks. List in the third week of February, 2020.

(NARENDRA PRASAD) Signature Not Verified (JAGDISH CHANDER) A.R-CUM-P.S. Digitally signed by NARENDRA PRASAD Date: 2020.02.04 COURT MASTER 17:45:04 IST Reason: