Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Odisha - Subsection

Section 353(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)erect, re-erect any building for any purpose whatsoever on any part of such area as snail be demarcated by the Commissioner surrounding any lake, tank, well or reservoir from which a supply of water is derived for a Corporation water works;