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State of Rajasthan - Section

Section 46 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

46. Allowances payable to the non-official Chairperson non-official members.

- The non-official Chairperson and non-official members of the Authority shall only be entitled to receive conveyance allowance for attending local meetings and travelling and daily allowance for attending outside meetings of the Authority at the rates admissible to Government Servants belonging to Category 'A' under the Rajasthan Travelling Allowance Rules, 1971.