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Himachal Pradesh High Court

Rahul Sharma vs . State Of H.P. & Others on 30 November, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Rahul Sharma Vs. State of H.P. & others .

CWP No 7598 of 2022 30.11.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the petitioner.

Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents.

Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General, waives service of notice on behalf of the respondents. Respondents to file reply.

Stand over for three weeks.



                                                           ( A.A. Sayed )
                                                            Chief Justice



              November 30, 2022                          ( Jyotsna Rewal Dua )
               (hemlata)                                       Judge







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