Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 408] [Entire Act] State of Tamilnadu - Subsection Section 408(g) in The Coimbatore City Municipal Corporation Act, 1981 (g)while carrying corpse or part thereof within the City leave the same in or near any street for any purpose whatever; or