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State of Nagaland - Section

Section 236 in Nagaland Excise Rules

236. Fees for a licence for retail sale of rectified spirit.

- The fee for a licence issued to chemists and druggists and other firms or persons approved by the Deputy Commissioner for retail sale of pure rectified spirit (including absolute alcohol) for medicinal, industrial or scientific purposes shall be Rs. 20 per annum payable in advance.