Allahabad High Court
C/M Moti Lal Memorial Inter College And ... vs State Of U.P. Thru Secy. And Others on 8 April, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 15349 of 2013 Petitioner :- C/M Moti Lal Memorial Inter College And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- L.M. Singh Respondent Counsel :- C.S.C.,A.P. Srivastava Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
Put up on 10.4.2013 as fresh before appropriate Bench Order Date :- 8.4.2013 P.P.