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[Cites 1, Cited by 12]

Punjab-Haryana High Court

State Of Haryana And Others vs Narvir Singh And Others on 10 December, 2012

Author: Rakesh Kumar Jain

Bench: A.K.Sikri, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                      LPA No.1347 of 2012
                                      Date of decision:10.12.2012



State of Haryana and others                                 ...Appellants
                                    Vs.
Narvir Singh and others                                  ...Respondents


CORAM:      Hon'ble Mr. Justice A.K.Sikri, Chief Justice
            Hon'ble Mr. Justice Rakesh Kumar Jain


Present:    Mr. B.S.Rana, Addl. A.G., Haryana.

            Mr. Gurinder Singh, Advocate, and
            Mr. Manoj Chahal, Advocate.
                  *****


Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in LPA No.1847 of 2011 titled as "Narinder Kumar Vs. State of Haryana and others" of even date.





                     (A.K.Sikri)                 (Rakesh Kumar Jain)
                    Chief Justice                        Judge



December 10, 2012
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