Punjab-Haryana High Court
State Of Haryana And Others vs Narvir Singh And Others on 10 December, 2012
Author: Rakesh Kumar Jain
Bench: A.K.Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
LPA No.1347 of 2012
Date of decision:10.12.2012
State of Haryana and others ...Appellants
Vs.
Narvir Singh and others ...Respondents
CORAM: Hon'ble Mr. Justice A.K.Sikri, Chief Justice
Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. B.S.Rana, Addl. A.G., Haryana.
Mr. Gurinder Singh, Advocate, and
Mr. Manoj Chahal, Advocate.
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Rakesh Kumar Jain, J.
For orders, see detailed reasons recorded in a separate order passed in LPA No.1847 of 2011 titled as "Narinder Kumar Vs. State of Haryana and others" of even date.
(A.K.Sikri) (Rakesh Kumar Jain)
Chief Justice Judge
December 10, 2012
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