Rajasthan High Court - Jaipur
Shameen Bano D/O Basaruddin B/C Muslim vs State Of Rajasthan on 18 February, 2020
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5340/2019
1. Shameen Bano D/o Basaruddin B/c Muslim, Aged About
25 Years, R/o 95, Gram Jwalapur, Soi Kalan, Sheopur,
Madhya Pradesh 476337.
2. Sadruddin S/o Salim B/c Muslim, Aged About 23 Years,
R/o Jwalapur, Sheopur, Soi Kalan, Madhya Pradesh
476337, Both Are Presently R/o 267/107, Sector 26,
Pratap Nagar, Sanganer, Jaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through Pp.
2. The Assistant Commissioner Of Police, Jaipur
Metropolitan, Jaipur, Raj.
3. The SHO, Police Station Pratap Nagar, District Jaipur, Raj.
4. Basaruddin S/o Munsya B/c Muslim, R/o 95, Gram
Jwalapur, Soi Kalan, Sheopur, Madhya Pradesh 476337.
----Respondents
For Petitioner(s) : Shameen Bano D/o Basaruddin present in person For Respondent No.4 : Dr. T.N. Sharma For State : Mr.Arvind Bhadu, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 18/02/2020 Petitioner No.1 Shameen Bano D/o Basaruddin is present in person in the Court who states that she started residing with her father Respondent No.4-Basaruddin and does not want to pursue her Petition seeking Police protection.
(Downloaded on 20/02/2020 at 09:48:29 PM)(2 of 2) [CRLMP-5340/2019] Criminal Miscellaneous Petition is accordingly dismissed as withdrawn. Stay application as well as pending application stands disposed.
(PANKAJ BHANDARI),J AMIT KUMAR /43 (Downloaded on 20/02/2020 at 09:48:29 PM) Powered by TCPDF (www.tcpdf.org)