Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(iii) in The Bar Council of Uttar Pradesh Election Rules, 1992 (iii)The Presiding Officer will see and manage the secrecy of the Ballot papers and its maintenance on the polling Booths.
