Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581W(5)] [Section 581W] [Entire Act]

Union of India - Subsection

Section 581W(5)(a) in The Companies (Amendment) Act, 2002

(a)do administrative acts of a routine nature including managing the day- to- day affairs of the Producer Company;