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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(1)(a) in Andhra Pradesh Education Act, 1982

(a)On or after the commencement of this Act, no tutorial institution shall be started without prior registration ; and an application for such registration shall be made in the prescribed manner and to the prescribed officer.