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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3) in Rules under the United Provinces Excise Act, 1910

(3)The fixed fee system - Under this system a fixed fee is levied for the right of vend during the year, or for a shorter period, or for a particular occasion.This system applies to a variety of licences for special use of intoxicants :