Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act] State of Karnataka - Subsection Section 3A(3)(i) in Karnataka Panchayat Raj Act, 1993 (i)to provide and mobilize voluntary labour and contributions in cash and kind for development works and to supervise such development works through volunteer teams;