Madhya Pradesh High Court
Haridas Ahirwar vs The State Of Madhya Pradesh on 9 September, 2025
1 MCRC-39518-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 39518 of 2025 (HARIDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 09-09-2025 Shri Aniruddha - Advocate for the applicant.
As prayed, list this case on 10.09.2025 at the top of the list.
(DEVNARAYAN MISHRA) JUDGE HK Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 9/9/2025 6:02:24 PM