319. Provision of place to be used as burial or burning grounds.
- The [Municipality] [Substituted vide Orissa Act Np. 11 of 1994 w.e.f. 31.5.1994.] may, from time to time, out of the Municipal Fund, provide fitting places to tee used as burial grounds either within or without the [Municipal area] [Substituted vide Orissa Act Np. 11 of 1994 w.e.f. 31.5.1994.],
