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Union of India - Section

Section 54 in The Displaced Persons (Debts Adjustment) Act, 1951

54. Order XXX VIII of the First Schedule to the Code of Civil Procedure not to apply.

Nothing contained in Order XXXVIII of the First Schedule to the Code of Civil Procedure, 1908 (5 of 1908), relating to arrest and attachment before judgment, shall apply to any proceeding under this Act.