Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Jammu-Kashmir - Subsection Section 141(4) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010 (4)The selection committee shall finalize the selection of Chairperson or the Members, within two months from the date on which the reference is made to it.