Section 432 in Rules under the United Provinces Excise Act, 1910
432. Exporter to present application to Collector.
- When any person desires to export country spirit in bond to any State or Union Territory in India he shall present a written application in Form P. D. 18 to the Collector of the District in which the distillery of manufacture is situated.The application must specify-(1)the name of the consignor;(2)the name of the consignee;(3)the description, quantity and strength of the spirit to be exported.
