Delhi High Court - Orders
Nilima Gupta vs Yogesh Saroha & Ors on 9 January, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~138
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 161/2019, CM APPL. 34701/2019
NILIMA GUPTA ..... Petitioner
Through: Mr.Shivam Goel, Adv., Mrs.Ramya
S Goel, Adv. and Mr.Siddhant
Poddar, Advocates.
versus
YOGESH SAROHA & ORS ..... Respondents
Through: Mr. Sunil Dalal, Sr. Advocate with
Ms. Manisha Saroha and Ms. Pratibha
Varun, Advocates for respondent
No.1.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.01.2023 The Court has not assembled today as Hon'ble Judge is holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 09th February, 2023.
(BY ORDER) COURT MASTER JANUARY 9, 2023 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:11.01.2023 17:49:43