Patna High Court - Orders
Himanshu Kumar Choubey & Ors vs The Union Of India & Ors on 1 March, 2016
Author: Sharan Singh
Bench: Sharan Singh
Patna High Court LPA No.1981 of 2015 (2) dt.01-03-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1981 of 2015
In
Civil Writ Jurisdiction Case No. 8081 of 2014
======================================================
Himanshu Kumar Choubey & Ors
.... .... Appellant/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Balram Kapri
For the Respondent/s : Mr. Madhuresh Prasad- Gp12
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
2 01-03-2016On the request made, on behalf of the learned counsel for the appellants, this appeal is directed to be listed, on 28.03.2016, at 12.30 PM, under the present heading.
(I.A. Ansari, ACJ) (Chakradhari Sharan Singh, J) A.I./-
U