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[Cites 0, Cited by 0] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)All candidates for entry in the Indian Navy shall be required to sign an acknowledgement that they have not been induced to enter by the prospect of being transferred to another f[rank] at their own request. No application for transfer shall be entertained if made on the ground of such alleged inducement.