Jammu & Kashmir High Court
Tout Th Guddi Begum vs Ut Of J&K & Ors on 6 June, 2025
Sr. No. 63
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
HCP No. 77/2025
Tout Th Guddi Begum .....Petitioner(s)
Through: Mr. Konark Gupta, Advocate vice
Mr. Gagan Oswal, Advocate
Vs
UT of J&K & Ors ..... Respondent(s)
Through:
Coram: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE
ORDER
06.06.2025
1. Admit.
2. Issue post admission notice to the respondents returnable by the next date of hearing, subject to taking of steps within a week's period for filing Counter affidavit.
3. List on 07.07.2025.
(Mohd. Yousuf Wani) Judge Jammu 06.06.2025 Vijay Vijay Kumar 2025.06.05 23:24 I attest to the accuracy and integrity of this document