Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(6) in The U.P. Private Forests Rules, 1950

(6)If in any vehicle there are pieces of different dimensions which cannot be properly checked without unloading the vehicle the officer-in-charge of the chowki may require the vehicle to be unloaded.