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State of Punjab - Section

Section 339 in The Punjab Municipal Act, 1999

339. Provision of means for processing of solid wastes.

- The Municipality may, for the purpose of receiving, storing, treating, processing and disposing solid wastes or converting such solid wastes into compost, re- cycling or generation of energy, construct, acquire, operate, maintain, develop, and manage any work within or outside the municipal area.Collection and Removal of Solid Wastes