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State of Uttarakhand - Section

Section 46 in The Uttarakhand Water Tax on Electricity Generation Act, 2012

46. Power of commission to make regulations.

(1)The Commission may, with the prior approval of the Government make regulations consistent with the Act and the rules made thereunder generally to carry out the provisions of the Act.
(2)All regulations made by the Commission under the Act shall be subject to the condition of previous publication.