Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(iv) in Prevention of Money-Laundering (Amendment) Act, 2012 (iv)in clause (i), for the words "the time within which", the words "the nature and value of transactions and the time within which" shall be substituted;
