Delhi High Court - Orders
Ab Skf & Anr vs M/S Osaka International Inc. & Ors on 4 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 197/2024
AB SKF & ANR. .....Plaintiffs
Through: Mr. Saif Khan, Mr. Prajjwal Kushwah
and Ms. Shayal Anand, Advocates.
versus
M/S OSAKA INTERNATIONAL INC. & ORS. .....Defendant
Through: Mr. Kumar Shashank, Mr. Nilesh Rai
and Mr. Nivesh Kumar, Advocates for D-1 to D-6.
Ms. Shagufa Salim, Mr. Jatin Choudhary and Mr.
Hariom, Advocates for D-15.
Mr. Rishabh Kapoor, Mr. Jatin Gulia, Mr. Kunal
Malik, Mr. Siddharth Rana and Mr. Sourav Drall,
Advocates for D-16.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.02.2026 I.A. 3029/2026
1. This application is filed on behalf of the Plaintiffs under Order XIII-A CPC read with Order XV-A of the Delhi High Court (Original Side) Rules, 2018 for summary judgment.
2. Issue notice.
3. Learned counsels, as above, accept notice on behalf of Defendants No. 1 to 6, Defendant No. 15 and Defendant No. 16.
4. Replies be filed by Defendants No. 1 to 6, Defendant No. 15 and Defendant No. 16 within two weeks from today.
CS(COMM) 197/2024 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:38:17
5. Rejoinders, if any, be filed before the next date of hearing.
6. Issue notice to Defendant No. 13 and the proposed Defendants through all permissible modes, returnable on 13.03.2026, the date already fixed.
JYOTI SINGH, J FEBRUARY 4, 2026/AK CS(COMM) 197/2024 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:38:17