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Bombay High Court

Mr. Devmani Mohan Dubey vs Shri. Hiralal Vithaldas Patel on 5 October, 2018

Author: Sadhana S. Jadhav

Bench: S.S. Jadhav

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                                                                                                  13.caw1042.18.doc




                                       FARAD         CONTINUATION SHEET
                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE SIDE
                             CIVIL APPLICATION NO. 1042 OF 2018
                                                           IN
                          CIVIL WRIT PETITION NO. 12744 OF 2016


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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Jignasha Pandya, advocate for the applicant. None for respondent.

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CORAM :SMT. SADHANA S. JADHAV, J DATE : OCTOBER 5, 2018 P.C.:-

1 Service report is awaited. Matter to be listed for admission on receipt of service report.

(SMT. SADHANA S. JADHAV, J) .....

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