Bombay High Court
Mr. Devmani Mohan Dubey vs Shri. Hiralal Vithaldas Patel on 5 October, 2018
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
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13.caw1042.18.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
CIVIL APPLICATION NO. 1042 OF 2018
IN
CIVIL WRIT PETITION NO. 12744 OF 2016
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Jignasha Pandya, advocate for the applicant. None for respondent.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : OCTOBER 5, 2018 P.C.:-
1 Service report is awaited. Matter to be listed for admission on receipt of service report.
(SMT. SADHANA S. JADHAV, J) .....
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