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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

(3)The list, as revised under sub-section (2), shall be published in the Gazette and in such other manner as may be prescribed.