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State of Gujarat - Section

Section 25 in Gujarat District Planning Committees Rules, 2016

25. Uncontested Elections.

- If, after the expiry of the period within which candidatures may be withdrawn under rule 21, the number of candidates whose nominations have been accepted is equal to or less than the number of seats to be filled, the Returning Officer shall forthwith declare such candidate or all such candidates to be duly elected to fill the seat or the relevant number of seats, as the case may be, and shall complete and certify the declaration in Form VI.