Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 26 in The Nathdwara Temple Rules, 1973 26. Duties of the Board. - It shall be the duty of the Board to do all such things as may be incidental and conducive to the efficient management of the secular affairs of the temple.
