Calcutta High Court
Asit Kumar Palit vs Wpil Ltd & Ors on 12 August, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
CS No.69 of 2005
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ASIT KUMAR PALIT Plaintiff.
Versus
WPIL LTD & ORS. Defendants.
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS
Date : 12th August, 2008.
The Court:-Mr.Ghosh, counsel for the defendant, continues. It is 4-15 p.m. Place the suit on the daily list for further argument tomorrow.
(JAYANTA KUMAR BISWAS, J.) nm/