Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(1)(i) in Assam Shops and Establishments Act, 1971 (i)pharmacies or shops dealing mainly in medicines, surgical appliances bandages or other medical requisites so far as sales of those articles are concerned ;