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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Tamilnadu - Subsection

Section 140(iii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iii)Any adjustments which, in consequence of the; operation of Article 137 or 138 or for any other reason, it may be found necessary to carry out in a grant once paid may be made in the grant for the following year or in the payment of any other sanctioned grant.