Bombay High Court
Gangaram Ramji Tidke vs Ramesh Bakaram Badge And 2 Ors on 18 February, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 612 OF 2006
Gangaram Ramji Tidke ....Petitioner
V/S
Ramesh Bakaram Badge And 2 Ors ....Respondent
Ad /na Vyawahare, Np Deogade For Petitioner Hl Bhagat, Nr Borkar, Is Charlewar/r-3a , 3b For Respondent CORAM : MRS. SWAPNA JOSHI, J DATE : 18th February, 2019 P.C. :
Await service of unserved respondents.
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