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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(4)(i) in Rajasthan Co-operative Societies Rules, 2003

(i)Unless otherwise provided in the bye-laws, the quorum for the general meeting shall be one-fifth of the total number of the members subsisting on the date of a notice of the general meeting.