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[Cites 0, Cited by 1] [Section 26(1)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1)(a) in The Haryana Ceiling of Land Holdings Act, 1972

(a)entertain or proceed with a suit for specific performance of a contract for transfer of land which affects the right of the State Government to the surplus area under this Act; or