Section 59(1)(a) in The Rajasthan District Boards Act, 1954

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(a)There shall be an Executive Committee of the Board consisting of -

(i)the Chairman of the Board,

(ii)the Vice-Chairman of the Board,

(iii)three members of the board elected by the Board, and

(iv)the Chairman of such Committees established by the Board under sub-section (2) as may be notified by the State Government.

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