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State of Madhya Pradesh - Section

Section 4 in M.P. Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978

4. Plans for redevelopment.

- Every plan for the re-development of slum area shall include the following, namely :-
(i)description of the properties proposed for acquisition;
(ii)description of the properties which may fit in the re-development plan either in their present form or after carrying out certain additions, alterations or improvement in the latter case the additions or improvements as the case may be, to be made;
(iii)roads and pavements, open spaces, parks, playgrounds and land-scaping and utility services such at electricity, water supply, surface drains, and sewage, public latrines and bathrooms;
(iv)site or sites for schools, hospitals, dispensaries, child welfare and maternity centres, community welfare centres, shopping centres and similar other amenities;
(v)any other matter which is deemed necessary for the proper development of the area.