Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(i)] [Section 34] [Entire Act] Union of India - Subsection Section 34(i)(b) in The Companies (Amendment) Act, 2017 (b)after the words "the body or authority concerned", the words "or the other person concerned" shall be inserted;