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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(9) in The M.P. Madhyastham Adhikaran Regulations, 1985

(9)On the last sheet of each copy prepared, there shall be typed or otherwise legibly endorsed the following table
(a)Application received on.
(b)Applicant told to appear on.
(c)Applicant appeared on.
(d)Application (with or without further or correct particulars) sent to Record Room on.
(e)Application received from Record-Room (with record or without record for further or correct particulars) on.
(f)Applicant given notice for further or correct particulars on.
(g)Applicant given notice for further funds on.
(h)Notice in Column (f) or (g) complied with on.
(i)Copy ready on.
(j)Copy delivered or sent on.
(k)Court-fees realised.